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FA/224/2019
2021 Latest Caselaw 5297 UK

Citation : 2021 Latest Caselaw 5297 UK
Judgement Date : 22 December, 2021

Uttarakhand High Court
FA/224/2019 on 22 December, 2021
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      22.12.2021                     FA No. 224 of 2019
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Alok Kumar Verma, J.

Ms. Nishat Intezar, the learned counsel for the appellant.

Mr. Arun Pratap Sah, the learned counsel for the respondents.

By order dated 01.04.2021, the judgment was

reserved after hearing the parties. However, while

dictating the judgment, it came to the notice of this

Court that the LCR is not available with the file.

Therefore, while releasing this case, the Registry

is directed to call for the LCR.

Once the LCR is received, list this case

immediately.



                                     (Alok Kumar Verma, J.)     (Raghvendra Singh Chauhan, C.J.)
                                           22.12.2021                   22.12.2021
                                     Rahul
 

 
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