WPSS/1629/2021
2021 Latest Caselaw 5237 UK

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                                      WPSS No.1629 of 2021
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Sanjay Bhatt, Advocate for the petitioners.

Mr. N.S. Pundir, Deputy Advocate General for the State of Uttarakhand.

The counsel for the petitioners submits that the foundation of his claim is based upon the judgment of 08.10.2020 rendered in WPSS no.4146 of 2018, in which certain corrections are required.

The counsel for the petitioners may seek an appropriate correction in accordance with law.

Put up this writ petition as soon as the correction is carried in the said judgment.

(Sharad Kumar Sharma, J.) 20.12.2021 Arti