Uttarakhand High Court
WPSB/41/2021 on 20 December, 2021
IN THE HIGH COURT OF UTTARAKHAND
AT NAINITAL
THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
AND
THE HON'BLE SRI JUSTICE NARAYAN SINGH DHANIK
20TH DECEMBER, 2021
WRIT PETITION (S/B) No. 99 OF 2021
Between:
Deepak Chandra Pargain.
...Petitioner
and
State of Uttarakhand and another.
...Respondents
With
WRIT PETITION (S/B) No. 05 OF 2021
Between:
Himanshu Sharma and another.
...Petitioners
and
Uttarakhand Public Service Commission.
...Respondent
With
WRIT PETITION (S/B) No. 41 OF 2021
Between:
Alpana Bajaj.
...Petitioner
and
Uttarakhand Public Service Commission.
...Respondent
With
WRIT PETITION (S/B) No. 69 OF 2021
Between:
Akhilesh Kumar.
...Petitioner
and
Uttarakhand Public Service Commission.
...Respondent
With
WRIT PETITION (S/B) No. 91 OF 2021
Between:
Karamveer.
...Petitioner
and
Uttarakhand Public Service Commission.
...Respondent
With
WRIT PETITION (S/B) No. 95 OF 2021
Between:
Varun Kumar.
...Petitioner
and
State of Uttarakhand and another.
...Respondents
With
WRIT PETITION (S/B) No. 98 OF 2021
Between:
Tapan Bahuguna.
...Petitioner
2
and
Uttarakhand Public Service Commission.
...Respondent
With
WRIT PETITION (S/B) No. 102 OF 2021
Between:
Rajesh Kumar Atwal.
...Petitioner
and
Uttarakhand Public Service Commission.
...Respondent
With
WRIT PETITION (S/B) No. 106 OF 2021
Between:
Km. Shatakshi Poonia.
...Petitioner
and
State Of Uttarakhand And Others.
...Respondents
With
WRIT PETITION (S/B) No. 108 OF 2021
Between:
Rahul Singh Negi.
...Petitioner
and
Uttarakhand Public Service Commission and Another.
...Respondents
3
With
WRIT PETITION (S/B) No. 109 OF 2021
Between:
Prashant Kumar Sharma.
...Petitioner
and
Uttarakhand Public Service Commission and Another.
...Respondents
With
WRIT PETITION (S/B) No. 118 OF 2021
Between:
Km. Anita Tamta.
...Petitioner
and
Uttarakhand Public Service Commission and Another.
...Respondents
Counsel for the petitioners in : Mr. H.M. Bhatia, the learned counsel.
WPSB Nos. 99 of 2021 and 95 of
2021.
Counsel for the petitioners in : Mr. Sachin Kumar Sharma, the learned
WPSB Nos. 05 of 2021, 41 of counsel.
2021, 69 of 2021, 91 of 2021.
Counsel for the petitioners in : Mr. B.M. Pingal, the learned counsel.
WPSB Nos. 98 of 2021, 118 of
2021.
Counsel for the petitioner in WPSB : Mr. Sanjay Bhatt, the learned counsel.
Nos. 102 of 2021.
Counsel for the petitioners in : Mr. Jitendra Chaudhry, the learned
WPSB Nos. 106 of 2021. counsel.
Counsel for the petitioners in : Mr. Karan Anand, the learned counsel.
WPSB Nos. 108 of 2021 and 109 of
2021.
Counsel for the State of : Mr. K.N. Joshi, the learned Deputy
Uttarakhand. Advocate General for the State of
Uttarakhand.
Counsel for the Uttarakhand Public : Mr. Ashish Joshi and Mr N.S. Pundir,
Service Commission. the learned counsel.
4
The Court made the following:
JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)
In pursuance of the order dated 14.12.2021,
Mr. Ashish Joshi, the learned counsel for the
Uttarakhand Public Service Commission, has produced
the result of the petitioners.
2. A bare perusal of the result clearly reveals
that none of the petitioners in the present Writ Petitions
have cleared the examination.
3. Therefore, all these Writ Petitions are, hereby,
dismissed as infructuous.
_____________________________
RAGHVENDRA SINGH CHAUHAN, C.J.
_______________________
NARAYAN SINGH DHANIK, J.
Dt: 20th December, 2021
Rahul
