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SPA/371/2021
2021 Latest Caselaw 5206 UK

Citation : 2021 Latest Caselaw 5206 UK
Judgement Date : 16 December, 2021

Uttarakhand High Court
SPA/371/2021 on 16 December, 2021
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                      COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      16.12.2021                     SPA No. 371 of 2021
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Narayan Singh Dhanik, J.

Mr. Shailendra Nauriyal, the learned proxy counsel for Mr. Vinod Nautiyal, the learned counsel for the petitioner.

Mr. C.K. Sharma, the learned counsel, for the respondent.

Arguments heard.

Judgment reserved.

(Narayan Singh Dhanik, J.) (Raghvendra Singh Chauhan, C.J.) 16.12.2021 16.12.2021 Rahul

 
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