CRLR/390/2021
2021 Latest Caselaw 5147 UK

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                                  CRLR No.390 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Bilal Ahmed, learned counsel for the revisionist.

Mr. Pankaj Joshi, learned B. H. for the State.

This criminal revision is preferred against the judgment and order dated 14.09.2021 passed by Additional Family Judge, Lakshar, District Haridwar in

Hindu Marriage Act "Akshay Vs. Sakshi".

Admit.

Issue notice to respondent no. 2. Steps be taken within seven days. List on 18.02.2022.

(R.C. Khulbe, J.) 15.12.2021 R.Bisht