WPSB/579/2021
2021 Latest Caselaw 5091 UK

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                            AND
      THE HON'BLE SRI JUSTICE NARAYAN SINGH DHANIK


          WRIT PETITION (S/B) No. 579 OF 2021


                        13TH DECEMBER, 2021


 Between:

 Alok Kumar.

                                                           ...Petitioner

 and


 Uttarakhand Pey Jal Nigam and another.

                                                       ...Respondents


 Counsel for the petitioner.      :   Mr. Bhupesh Kandpal, the      learned
                                      counsel for the petitioner.

 Counsel for the respondents.     :   Mr. D.S. Patni, the learned Senior
                                      Counsel assisted by Mr. Bhupendra
                                      Singh Bisht, the learned counsel.


 The Court made the following:


 JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


               The learned counsel for the petitioner seeks

 the permission of this Court to withdraw the present

 Writ Petition with a liberty to file a fresh Writ Petition

 after a punishment order is passed by the disciplinary

 authority.
 2.        Therefore, the present Writ Petition is, hereby,

dismissed as withdrawn.     The liberty so prayed for is,

hereby, granted.



                 _____________________________
                 RAGHVENDRA SINGH CHAUHAN, C.J.


                          _______________________
                          NARAYAN SINGH DHANIK, J.

Dt: 13th December, 2021 Rahul