CRLR/386/2021
2021 Latest Caselaw 5046 UK

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                                  CRLR No. 386 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Tapan Singh, learned counsel for the revisionists.

Ms. Manisha Rana, learned AGA for the State.

Mr. Narender Bali, leaned counsel for respondent.

This revision is preferred against the judgment and order dated 23.10.2021 passed by the Judge, Family Court, Haridwar in Criminal Case No.196 of 2017 "Smt. Pooja Sharma & another Vs. Sharad Sharma".

Admit.

Connect with CRLR No.350 of 2021.

(R.C. Khulbe, J.) 10.12.2021 R.Bisht