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CLCON/621/2018
2021 Latest Caselaw 4927 UK

Citation : 2021 Latest Caselaw 4927 UK
Judgement Date : 3 December, 2021

Uttarakhand High Court
CLCON/621/2018 on 3 December, 2021
     IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
          ON THE 03RD DAY OF DECEMBER, 2021
                              BEFORE:
  HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
             Contempt Petition No. 621 of 2018

BETWEEN:

Kulveer Singh Pundir                                 ....Petitioner
          (No representation for the petitioner)

AND:
Rupendra Dutt Sharma                               ...Respondent
          (No representation for the respondent)


                            JUDGMENT

No representation for either of the parties.

2. In such view of the matter, the writ petition is dismissed for non-prosecution.

(MANOJ KUMAR TIWARI, J.) Shubham

 
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