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CLCON/460/2017
2021 Latest Caselaw 3301 UK

Citation : 2021 Latest Caselaw 3301 UK
Judgement Date : 25 August, 2021

Uttarakhand High Court
CLCON/460/2017 on 25 August, 2021
 IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
          ON THE 25TH DAY OF AUGUST, 2021
                                  BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


           Contempt Petition No. 460 of 2017

BETWEEN:
Asha Rawat @ Sadhvi Amar Giri                             ....Petitioner
         (By Mr. Tarun Prakash Singh Takuli, Advocate)



AND:
Dr. Mukul Kumar Sati & another.                            ...Respondents
         (By   Mr.   Pradeep   Hairiya,   Standing   Counsel   for   the   State   of
         Uttarakhand)


                                JUDGMENT

Mr. Tarun Prakash Singh Takuli, learned counsel appearing for the petitioner submits that pursuant to the order of Writ Court, provisional pension was released to the petitioner.

2. In such view of the matter, Contempt Petition is closed. Contempt notice issued to respondent no. 1 is hereby discharged.

(MANOJ KUMAR TIWARI, J.) Navin

 
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