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CLCON/385/2017
2021 Latest Caselaw 3087 UK

Citation : 2021 Latest Caselaw 3087 UK
Judgement Date : 13 August, 2021

Uttarakhand High Court
CLCON/385/2017 on 13 August, 2021
 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
         ON THE 13TH DAY OF AUGUST, 2021
                            BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
        CONTEMPT PETITION No. 385 of 2017
BETWEEN:

Dr. S.S. Thakur                                    ...Petitioner
        (By Mr. Tarun Lakhera, Advocate)

AND:

Professor Anil Kumar Gupta
& another                                   ... Opposite Parties

        (By Mr. S.R. Joshi, Advocate)


                         JUDGMENT

1. Mr. Tarun Lakhera, learned counsel appearing for the petitioner submits that as per his instructions received from the petitioner, the order dated 14.12.2016 passed by Division Bench of this Court in WPSB No. 349 of 2015, as modified vide order dated 11.06.2019, has been complied with.

2. In view of the statement so made by learned counsel for the petitioner, nothing survives in this contempt petition.

3. Accordingly, the contempt petition is closed. Notices issued to the opposite parties are hereby discharged.

(MANOJ KUMAR TIWARI, J.) Aswal

 
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