CRLR/178/2021
2021 Latest Caselaw 2819 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.178 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. I.D. Paliwal, learned counsel for the revisionist.

Ms. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 22.06.2021, passed by Sessions Judge, Tehri Garhwal in criminal appeal no.45 of 2019, "Ram Krishan Nautiyal Vs. Laxmi Devi & Others".

Admit.

Issue notices to respondents. Steps to be taken within three days. List the matter on 03.09.2021.

(R.C. Khulbe, J.) 03.08.2021 Sukhbant