AO/75/2021
2021 Latest Caselaw 1536 UK

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                                  AO No.75 of 2021
                                  Hon'ble Ravindra Maithani, J.

Mr. Saurabh Kumar Pandey, Advocate for the appellant.

This appeal is directed against judgment and order dated 28.01.2021, passed in Motor Accident Claim Petition No.377 of 2016, Amanpreet Singh vs. Mahipal Singh and others by the Motor Accident Claims Tribnal, Udham Singh Nagar.

This matter is heard though video conferencing.

Admit.

Issue notices to the respondents Summon the LCR.

List thereafter.

(Ravindra Maithani, J.) 19.04.2021

Sanjay