CLCON/213/2017
2021 Latest Caselaw 1513 UK

Citation : 2021 Latest Caselaw 1513 UK
Judgement Date : 12 April, 2021

Uttarakhand High Court

CLCON/213/2017 on 12 April, 2021

 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
           ON THE 12TH DAY OF APRIL, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
          Contempt Petition No. 213 of 2017
BETWEEN:

Chandra Prakash                              ...Petitioner
        (By Mr. A.K. Sharma, Advocate)

AND:

Shri Deewan Singh Negi & others              ...Respondents

        (By Ms. Prabha Naithani, Advocate)

                        JUDGMENT

1. Mr. A.K. Sharma, learned counsel for the petitioner submits that the compliance of the order, passed by Writ Court, has been made.

2. In such view of the matter, contempt petition is dismissed. Notices issued to the respondents are hereby discharged.

(MANOJ KUMAR TIWARI, J.) Aswal

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