SPA/94/2021
2021 Latest Caselaw 1315 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      05.04.2021                        SPA No. 94 of 2021
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Anil Bisht, learned Additional Chief Standing Counsel for the State/petitioners.

Mr. Sachin, learned counsel for the respondent.

The impugned judgment

mentions an earlier judgment passed

by this Court on 14.07.2017 in Writ

Petition No. 587 of 2011 (S/S).

However, the copy of the said

judgment has not been produced by

the learned counsel for the State.

Therefore, he is directed to submit

the same by 13.04.2021.

List this case on 15.04.2021.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 05.04.2021 05.04.2021

Mamta/Neha