Mrs. Soma Acharjee vs The Union Of India And Others
2026 Latest Caselaw 2107 Tri

Tripura High Court

Mrs. Soma Acharjee vs The Union Of India And Others on 31 March, 2026

                                                                HIGH COURT OF TRIPURA
                                                                    AGARTALA
                                                                          WP(C) No. 549 of 2025

Mrs. Soma Acharjee
                                                                                                    ......... Petitioner(s)
                                                                          -Versus-
The Union of India and others
                                                                                                    ........Respondent(s)

For the Petitioner(s)                                           :         Mr. P. Roy Barman, Senior Advocate.
                                                                          Dr. Mihirlal Roy, Advocate.
For the Respondent(s)                                           :         Mr. B. Majumder, Dy. S.G.I.


                             HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                             ORDER

31/03/2026

Heard learned counsel of both sides.

Due to shortage of time, hearing will continue on the next date.

Accordingly, let the matter be listed on 23.04.2026 as part-heard in the hearing list as first item after the bail matters.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.04.01 16:20:06 +05'30'