Dr. Mihir Kr. Das vs The Tripura State Pollution Control ...
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Tripura High Court

Dr. Mihir Kr. Das vs The Tripura State Pollution Control ... on 31 March, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                              WP(C) No. 502 of 2025

Dr. Mihir Kr. Das
                                                                                                        ......... Petitioner(s)
                                                                              -Versus-
The Tripura State Pollution Control Board and others
                                                                                                       ........Respondent(s)

For the Petitioner(s)                                                     :   Mr. P. Roy Barman, Senior Advocate.
                                                                              Mr. M. Roy, Advocate.
For the Respondent(s)                                                     :   Mr. Ratan Datta, Advocate.
                                                                              Mr. Sayantan Talapatra, Advocate.
                                                                              Mr. A. Chakraborty, Advocate.


                             HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                 ORDER

31/03/2026

Mr. A. Chakraborty, learned counsel for Mr. S. Saha, learned counsel who is representing respondent No.2 has sought for an adjournment.

Let the matter be listed on 23.04.2026.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.04.01 16:19:20 +05'30'