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Md. Abdul Matin vs Md. Mastafa Miah And Others
2026 Latest Caselaw 2096 Tri

Citation : 2026 Latest Caselaw 2096 Tri
Judgement Date : 31 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Md. Abdul Matin vs Md. Mastafa Miah And Others on 31 March, 2026

                                               Page 1 of 1


                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                         RSA No.36 of 2025
         MD. Abdul Matin,
                                                                           --- Appellant
                                                   Versus

         MD. Mastafa Miah and Others
                                                                       ---- Respondents

For Appellant(s) : Mr. Sujoy Sarkar, Adv.

Mr. Dipak Deb, Adv.

For Respondent(s) : Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 31/03/2026

Learned Counsel, Mr. S. Sarkar along with Learned Counsel,

Mr. D. Deb is present for the appellant.

Learned Counsel, Mr. K. Pandey is present for the

respondents.

Paper Book is supplied.

List the matter on 19.06.2026 for final hearing.




                                                                            JUDGE




Amrita

AMRITA      Digitally signed by
            AMRITA DEB

DEB         Date: 2026.04.01
            13:21:42 +05'30'
 

 
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