Sakil Hossain On Behalf Of Accused ... vs The State Of Tripura
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Tripura High Court

Sakil Hossain On Behalf Of Accused ... vs The State Of Tripura on 31 March, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                             B.A. No. 59 of 2026

Sakil Hossain on behalf of accused Sahinur Islam
                                                                                                        ......... Applicant(s)
                                                                            -Versus-
The State of Tripura
                                                                                                        ........Respondent(s)

For the Applicant(s)                                                    :   Mr. Siraj Ali, Advocate.
                                                                            Mr. Tushar Ali, Advocate.
For the Respondent(s)                                                   :   Mr. Raju Datta, P.P.


                          HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                               ORDER

31/03/2026

Heard learned counsel of both sides.

Order is reserved.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.04.01 16:18:27 +05'30'