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Unknown vs For
2026 Latest Caselaw 2060 Tri

Citation : 2026 Latest Caselaw 2060 Tri
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 30 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                            HIGH COURT OF TRIPURA
                                  AGARTALA
                               Mac. App No.10/2026

   For Appellant(s)            :        Mr. S. Chakraborty, Advocate.
                                        Mr. S. Das, Advocate.
   For Respondent(s)           :        Mr. Biswanath Majumder, Advocate.
                                        Mr. D. Sarkar, Advocate.
                                        Mr. P. K Debnath, Advocate.


               HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                         ORDER

30.03.2026 Heard.

Admit.

Issue post admission notice upon the un-represented

respondents, if any.

Steps be taken at the earliest. Learned counsel Mr. S. Chakraborty, has not filed copy of the insurance policy and it needs to be placed on record after serving the same to the respondents.

Call for the LCRs .

List this matter for final hearing in its usual course.

DR. T. AMARNATH GOUD, J

Paritosh

SABYAS Digitally signed by SABYASACHI ACHI GHOSH Date: 2026.04.03 GHOSH 16:11:14 +05'30'

 
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