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Sri Shiba Prasad Ghosh vs The State Of Tripura And Ors
2026 Latest Caselaw 2040 Tri

Citation : 2026 Latest Caselaw 2040 Tri
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Shiba Prasad Ghosh vs The State Of Tripura And Ors on 30 March, 2026

                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                          W.A. No.22 of 2026
             Sri Shiba Prasad Ghosh
                                                                          ...... Appellant(s)
                                          VERSUS
             The State of Tripura and Ors.
                                                                         ...... Respondent(s)

For Appellant(s) : Ms. Sujata Deb Gupta, Adv.

Mr. Ramprasad Gope, Adv.

For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30/03/2026

Notice to the respondents.

Mr. D. Sarma, Addl. G.A. accepts notice for the respondents

No.1 and 2.

The 3rd respondent is not a necessary party in this case.

Therefore, Registry is to strike off the name of the respondent No.3.

List on 19.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.31 17:07:09 +05'30' Moumita/Snigdha

 
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