Smt. Rekha Das vs The Union Of India And Ors
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Tripura High Court

Smt. Rekha Das vs The Union Of India And Ors on 30 March, 2026

                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                         W.A. No.18 of 2024
             Smt. Rekha Das
                                                                          ...... Appellant(s)
                                           VERSUS
             The Union of India and Ors.
                                                                         ...... Respondent(s)

For Appellant(s) : Mr. Somik Deb, Sr. Adv.

Mr. Sankar Bhattacharjee, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A. Mr. Bidyut Majumder, D.S.G.I.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

30/03/2026

Counter-affidavit filed by respondent No.7 in the court is taken

on record.

List on 07.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.31 17:06:19 +05'30' Moumita/Snigdha