The Branch Manager vs Smt. Heran Mala Tripura @ Haren Mala ...
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Tripura High Court

The Branch Manager vs Smt. Heran Mala Tripura @ Haren Mala ... on 30 March, 2026

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                                HIGH COURT OF TRIPURA
                                      AGARTALA

                                  MAC App.No.100 of 2025

 The Branch Manager, The Oriental Insurance Company Ltd.
                                                       ......Appellant(s).
                             Versus
 Smt. Heran Mala Tripura @ Haren Mala Tripura and others
                                                     ......Respondent(s).

For Appellant (s) : Mr. Karnajit De, Advocate.

For Respondent(s) : None.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

30/03/2026

Mr. Karnajit De, learned counsel appearing for the appellant has sought for an adjournment stating that accidentally by mistake copy of the memo of appeal could not be supplied to the other side.

Mr. De, learned counsel submits that same will be furnished to the other side by tomorrow.

Considered.

List this matter in its usual course.

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 17:13:29 +05'30' Date: 2026.03.30

Dinashree