Sri Amogha Barsha Roy & Others vs The State Of Tripura & Others
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Tripura High Court

Sri Amogha Barsha Roy & Others vs The State Of Tripura & Others on 30 March, 2026

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                                                                HIGH COURT OF TRIPURA
                                                                  _A_G_A_R_T_A_L_A_
                                                                   WP(C) No. 571 of 2025

                                Sri Amogha Barsha Roy & others
                                                                                                 ........Petitioner(s)
                                                            VERSUS
                                The State of Tripura & others
                                                                                                .......Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Advocate.

For Respondent(s) : Mr. Somik Deb, Sr. Advocate, Mr. Arjit Bhowmik, Advocate, Ms. Adwitiya Chakraborti, Advocate, Ms. Ishpa Chakma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

30.03.2026

List on 07.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.03.30 14:00:43 +05'30'