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Sri Jogendra Chandra Samanta vs Ms. Vandita Kaul ----Respondent(S)
2026 Latest Caselaw 1933 Tri

Citation : 2026 Latest Caselaw 1933 Tri
Judgement Date : 26 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Jogendra Chandra Samanta vs Ms. Vandita Kaul ----Respondent(S) on 26 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                 Page 1



                    HIGH COURT OF TRIPURA
                          AGARTALA
                      Cont. Cas(C) 2/2026
Sri Jogendra Chandra Samanta                               ----Petitioner(s)
                       Versus
Ms. Vandita Kaul                                           ----Respondent(s)

For Petitioner(s) : None For Respondent(s) : None

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 26/03/2026

When the matter is called upon, there is no representation for the petitioner.

It is seen from the record that an affidavit has been filed by the petitioner indicating that the docket proceeding dated 16.02.2026 passed by this Court are complied with.

List the matter on 06.04.2026.



                                                     JUDGE




SAIKAT                        Digitally signed by
                              SAIKAT KAR

KAR                           Date: 2026.03.26
                              12:29:57 -04'00'
 

 
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