Dr. Subhadeep Bhattacharjee vs National Institute Of Technology And ...
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Tripura High Court

Dr. Subhadeep Bhattacharjee vs National Institute Of Technology And ... on 25 March, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                            WP(C) No.263 of 2024

Dr. Subhadeep Bhattacharjee
                                                                                                     ......... Petitioner(s)
                                  -Versus-
National Institute of Technology and others
                                                                                                     ........Respondent(s)

For the Petitioner(s)                                                   :   Mr. P. Roy Barman, Senior Advocate.
For the Respondent(s)                                                   :   Mr. B. Majumder, Dy. S.G.I.
                                                                            Mr. Somik Deb, Senior Advocate.
                                                                            Mr. J. Ahmed, Advocate.


                                       HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                               ORDER

25/03/2026

Mr. B. Majumder, learned Dy. S.G.I. has sought for a short adjournment to submit counter affidavit against the additional affidavit filed by the petitioner in pursuance of the earlier order.

Mr. Somik Deb, learned senior counsel, however, submits that no further affidavit-in-opposition will be submitted from their side in this regard.

Let the matter be listed on 06.04.2026.

JUDGE

Rudradeep RUDRADEEP BANERJEE Date:

2026.03.25 18:51:54 +05'30'