Smt. Ruma Deb Kar vs The State Of Tripura
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Tripura High Court

Smt. Ruma Deb Kar vs The State Of Tripura on 25 March, 2026

                                                            HIGH COURT OF TRIPURA
                                                                  AGARTALA

                                                                  BA No.61 of 2026


 Smt. Ruma Deb Kar
                                                                                                  ....Applicant(s)
 On behalf of
 Shri Uttam Lal Kar
                                                                                            ......Accused Person
                                                                        Versus

 The State of Tripura.
                                                                                                ....Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Advocate.

For Respondent(s) : Mr.Raju Datta, PP.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

25.03.2026

Ld. PP Mr. Raju Datta appears for the state.

He will produce the CD on the next date.

Considered.

Call for the Trial Court Record.

List the matter on 08.04.2026.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.25 18:56:52 +05'30'

Saikat Sarma