The Managing Director vs Sri Ajoy Das And Ors. ----Respondent(S)
2026 Latest Caselaw 1837 Tri

Tripura High Court

The Managing Director vs Sri Ajoy Das And Ors. ----Respondent(S) on 23 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                    HIGH COURT OF TRIPURA
                          AGARTALA
                          I.A. 1 of 2025
                     In L.A. APP 50 of 2025
The Managing Director, TIDC
                                                           ----Applicant(s)
                         Versus
Sri Ajoy Das and ors.                                   ----Respondent(s)

For Applicant(s) : None For Respondent(s) : Mr. S. Das, Advocate

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 23/03/2026

When the matter is called upon, there is no representation from the side of

the applicant.

List the matter on 26.03.2026.

JUDGE

SAIKAT KAR SAIKAT KAR Date: 2026.03.23 17:30:16 -04'00'