Smt. Kakali Debnath vs Sri Abhijit Datta
2026 Latest Caselaw 1830 Tri

Tripura High Court

Smt. Kakali Debnath vs Sri Abhijit Datta on 23 March, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                               Mat.App. No.06 of 2025
Smt. Kakali Debnath
                                                                           .........Appellant(s);
                                                          Versus
Sri Abhijit Datta
                                                                          .........Respondent(s)

For Appellant(s) : None. For Respondent(s) : None. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 23/03/2026

None for the appellant.

List on 08.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.23 15:05:26 +05'30'