Suniti Bala Nath vs The Sub-Divisional Magistrate
2026 Latest Caselaw 1800 Tri

Tripura High Court

Suniti Bala Nath vs The Sub-Divisional Magistrate on 20 March, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                      I.A.No.01 of 2026 in RSA No.02 of 2026

                   Suniti Bala Nath
                                                                                -----Applicant(s)

                                                      VS
                   The Sub-Divisional Magistrate, Kanchanpur and Ors.
                                                                               -----Respondent(s)

For Applicant(s) : None. For Respondent(s) : Ms. Pinki Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

20/03/2026

None appears for the applicant.

List the matter on 27.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.03.23 JEE 16:37:24 +05'30'

Sabyasachi B