Khurshedur Rahaman vs Tania Aktar And Another
2026 Latest Caselaw 1767 Tri

Tripura High Court

Khurshedur Rahaman vs Tania Aktar And Another on 20 March, 2026

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                                  HIGH COURT OF TRIPURA
                                          AGARTALA
                                   Crl. Rev. P. No.66 of 2025
         Khurshedur Rahaman
                                                                  ---Petitioner(s)
                                            Versus

         Tania Aktar and Another
                                                                ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Ms. Sutapa Deb Barman, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 20/03/2026

Learned Counsel, Mr. S. Bhattacharjee is present for the

petitioner.

Learned Counsel, Ms. S. Deb Barman is present for the

respondents.

List the matter on 31.03.2026 for hearing.

JUDGE

Amrita

AMRITA Digitally signed by AMRITA DEB

DEB Date: 2026.03.20 17:34:47 +05'30'