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Sri Chandan Chakraborty vs The State Of Tripura & 3 Ors
2026 Latest Caselaw 1736 Tri

Citation : 2026 Latest Caselaw 1736 Tri
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Chandan Chakraborty vs The State Of Tripura & 3 Ors on 19 March, 2026

           2


                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA
                                                     WP(C) No. 687 of 2025
      Sri Chandan Chakraborty
                                                                                     ---- Petitioner(s)

                                                               Versus
      The State of Tripura & 3 Ors.
                                                                                    ----Respondent(s)

For Petitioner (s) : Mr. Samar Das, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. GA [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 19/03/2026

Learned Counsel Mr. Samar Das, is present on behalf of the

petitioner.

Learned Addl. GA Mr. Mangal Debbarma, appears on behalf of the

respondents and seeks for further indulgence to file counter affidavit.

Request is considered.

List the matter on 24.06.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.03.19 16:34:43 +05'30'

Satabdi

 
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