Sri Krishna Das vs Tripura University And Ors
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Tripura High Court

Sri Krishna Das vs Tripura University And Ors on 18 March, 2026

                                                HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                       IA 1 of 2026
                                                  In WP(C)No.151 of 2026

 Sri Krishna Das
                                                                                       ....Petitioner(s)
                                                           Versus

 Tripura University and Ors.
                                                                                    ....Respondent(s)

For Petitioner(s) : Mr. P.Roy Barman, Sr. Advocate.

Mr. Dipjyoti Paul, Advocate.

For Respondent(s) : Mr. Pradyot Kr. Dhar, Sr. Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

18.03.2026

Ld. Sr. Counsel, Mr. P.K.Dhar has sought for an adjournment to submit affidavit in opposition stating that already copy of the same is furnished to the other side.

Considered.

2 days' time is granted to submit the affidavit in opposition.

List the matter on 23.03.2026

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.18 18:39:51 +05'30'

Saikat Sarma