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Sri Anup Chowdhury And Another vs The State Of Tripura And 7 Others
2026 Latest Caselaw 1694 Tri

Citation : 2026 Latest Caselaw 1694 Tri
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Anup Chowdhury And Another vs The State Of Tripura And 7 Others on 18 March, 2026

                                            Page 1 of 1


                                   HIGH COURT OF TRIPURA
                                          AGARTALA
                                      WP(C) No.461 of 2025
         Sri Anup Chowdhury and Another
                                                                     ---Petitioner(s)
                                             Versus

         The State of Tripura and 7 Others
                                                                ----Respondent(s)

For Petitioner(s) : Mr. Ramprasad Gope, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 18/03/2026

At the request of Learned Addl. G.A., Mr. K. De appearing for

the respondents, list the matter on 03.04.2026.

Learned Counsel, Mr. R. Gope is present for the petitioners.




                                                                        JUDGE




Amrita

AMRITA       Digitally signed by
             AMRITA DEB

DEB          Date: 2026.03.18
             16:58:37 +05'30'
 

 
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