The State Of Tripura And Others vs Sri Tapas Deb
2026 Latest Caselaw 1681 Tri

Tripura High Court

The State Of Tripura And Others vs Sri Tapas Deb on 17 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                                   HIGH COURT OF TRIPURA
                                                                         AGARTALA

                                                                          I.A. No.02 of 2025
                                                                        In WA No. 02 of 2026
The State of Tripura and others
                                                                                                               .......Applicant(s)
                                                                               Versus
Sri Tapas Deb
                                                                                                          ........Respondent(s)

For Applicant(s)                                                        : Mr. Karnajit De, Addl. G.A.

For Respondent(s)                                                       : Mr. P. Roy Barman, Senior Advocate
                                                                          Mr. Dipjyoti Paul, Advocate

                           HON'BLE JUSTICE DR. T. AMARNATH GOUD
                          HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                              ORDER

17/03/2026

Heard.

This present application has been filed under Chapter VIII Rule A3(g) of the High Court Rules for passing an interim order staying the operation of the order dated 26.09.2025 passed in WP(C) No.285 of 2024 till disposal of the writ appeal.

Upon hearing learned counsel for the parties and having gone through the reasons stated in the accompanying affidavit, this Court is of the considered opinion that the order dated 26.09.2025 passed in WP(C) No.285 of 2024 be stand suspended. Accordingly, the same is ordered.

The I.A. is allowed and accordingly disposed of.

S. Datta Purkayastha, J. Dr. T. Amarnath Goud, J.

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.03.18 18:11:06 +05'30'