Sri Arabinda Roy vs The State Of Tripura And Another
2026 Latest Caselaw 1667 Tri

Tripura High Court

Sri Arabinda Roy vs The State Of Tripura And Another on 17 March, 2026

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                                                                HIGH COURT OF TRIPURA
                                                                      AGARTALA
                                            IA No.1 of 2026 in WP(C) No.136 of 2026

Sri Arabinda Roy
                                                                                             ...... Petitioner (s);
                                                                     VERSUS

The State of Tripura and another
                                                                                           ...... Respondent(s);

For Petitioner (s) : None. For Respondent(s) : Mr. K De, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

17/03/2026

Heard both sides.

Meanwhile, interim order passed on 02.03.2026 will continue until

further order.

JUDGE

Munna MUNNA SAHA Date: 2026.03.17 18:36:52 +05'30'