Sri Uttam Majumder vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 1665 Tri

Tripura High Court

Sri Uttam Majumder vs The State Of Tripura & 2 Ors on 17 March, 2026

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                              WP(C).No.59 of 2025
    Sri Uttam Majumder

                                                                 ---- Petitioner(s)

                                              Versus


    The State of Tripura & 2 Ors.

                                                                ----Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Adv, Mr. Jishan Samed, Adv.

For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

17.03.2026

At the request of Learned Senior Counsel, Mr. S. Deb

for the petitioner list the matter on 19.06.2026.

Learned Addl. G.A., Mr. M. Debbarma is also present

for the State-respondent.

JUDGE

PURNITA DEB DEB Date: 2026.03.18 11:28:50 +05'30' Purnita