Abdul Azad vs The State Of Tripura And Others
2026 Latest Caselaw 1629 Tri

Tripura High Court

Abdul Azad vs The State Of Tripura And Others on 16 March, 2026

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                      Crl. Petn. No.15 of 2026

        Abdul Azad
                                                                      ---- Petitioner(s)
                                                Versus
        The State of Tripura and others
                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Indrajit Chakraborty, Adv. For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I, Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

16/03/2026

Learned Counsel, Mr. Indrajit Chakraborty is present on

behalf of the petitioner.

Learned P.P., Mr. Raju Datta appears on behalf of the

State-respondents and prays for taking appropriate instructions.

Learned D.S.G.I, Mr. Bidyut Majumder is present on

behalf of the respondent No.4.

List the matter on 20.03.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.18 05:26:27 -07'00' Deepshikha