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Sri Saikat Talapatra vs The State Of Tripura
2026 Latest Caselaw 1612 Tri

Citation : 2026 Latest Caselaw 1612 Tri
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Saikat Talapatra vs The State Of Tripura on 16 March, 2026

                                                HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                   B.A. No.49 of 2026
                Sri Saikat Talapatra
                                                                                  ..... Applicant(s)
                                                        -Versus-
                The State of Tripura
                                                                              ........Respondent(s)

                For the Applicant (s)               :    Mr. P. Roy Barman, Sr. Adv.
                                                         Mr. S. Bhattacharjee, Adv.
                                                         Mr. K. Nath, Adv.
                For the Respondent(s)               :    Mr. S. Dave, Sr. Adv.
                                                         Mr. R. Datta, P.P.


                                     HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                          ORDER

16.03.2026 Heard both sides.

Judgment is reserved.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.03.17 17:30:45 +05'30'

Sujay

 
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