Dr. Moloy Kanti Roy vs The State Of Tripura And Others
2026 Latest Caselaw 1532 Tri

Tripura High Court

Dr. Moloy Kanti Roy vs The State Of Tripura And Others on 13 March, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                    WP(C) No.679 of 2025

Dr. Moloy Kanti Roy
                                                                 ......Petitioner(s).
                                       Versus
The State of Tripura and others
                                                              ......Respondent(s).

For Petitioner (s) : Mr. Richard Sinha, Advocate.

For Respondent(s) : Mr. Debalay Bhattacharya, Senior Advocate.

Mr. Agniva Chakrabarti, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

13/03/2026

Mr. Richard Sinha, learned counsel for the petitioner has sought for time to take instruction regarding submission of rejoinder.

Considered.

Rejoinder, if any, may be submitted within 2(two) weeks'.

List this matter after 2(two) weeks.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 17:50:11 +05'30' Date: 2026.03.13

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