Uttam Sarkar vs Tripura University And 4 Others
2026 Latest Caselaw 1483 Tri

Tripura High Court

Uttam Sarkar vs Tripura University And 4 Others on 12 March, 2026

                                           Page 1 of 1



                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.30 of 2026
          Uttam Sarkar
                                                               ---Petitioner(s)
                                            Versus
          Tripura University and 4 Others
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Dipjyoti Paul, Adv. For Respondent(s) : Mr. Tanmay Debbarma, Adv.

Ms. Loha Liriina, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/03/2026

Learned Counsel Mr. D. Paul appears for the petitioner and

sought time to file rejoinder.

Request is considered.

List this matter on 08.04.2026.

In the meantime the petitioner shall file the rejoinder.

Learned Counsel Mr. T. Debbarma and Learned Counsel Ms.

L. Liriia appears for the respondents.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.13 13:40:08 +05'30' Moumita