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Rafik Miah vs The State Of Tripura ----Respondent(S)
2026 Latest Caselaw 1478 Tri

Citation : 2026 Latest Caselaw 1478 Tri
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Rafik Miah vs The State Of Tripura ----Respondent(S) on 12 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                              Page 1 of 1




                    HIGH COURT OF TRIPURA
                          AGARTALA
                       Crl. A(J) 73/2025

Rafik Miah
                                                                ----Appellant(s)
                         Versus
The State of Tripura                                         ----Respondent(s)

For Appellant(s) : Mr. AT Paul, Advocate For Respondent(s) : Mr. Raju Datta, PP

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 12/03/2026

At the request of learned counsel appearing for the appellant, list the matter

on 13.03.2026.




                                                     JUDGE






SAIKAT KAR                    KAR

Date: 2026.03.12 17:34:06

-04'00'

 
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