Unknown vs For
2026 Latest Caselaw 1467 Tri

Tripura High Court

Unknown vs For on 12 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                   HIGH COURT OF TRIPURA
                                          AGARTALA
                                     Mac. App No. 23 of 2026


 For Appellant(s)                       :     Mr. Samarjit Bhattacharjee, Advocate.

 For Respondent(s)                      :     Mr. B. Majumder, Advocate.


                    HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                ORDER

12.03.2026 When the case is called, Mr. Samarjit Bhattacharjee, learned

counsel is present before this Court on behalf of the appellant. But, Mr. B.

Majumder, learned counsel for the respondent(s) is absent before this Court.

In view of the same, list this matter on 13.03.2026.

                                                      DR. T. AMARNATH GOUD, J




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        Date: 2026.03.12
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