Shri V. Thansanga Darlong And Ors vs Shri Lalhmangaia Darlong
2026 Latest Caselaw 1460 Tri

Tripura High Court

Shri V. Thansanga Darlong And Ors vs Shri Lalhmangaia Darlong on 12 March, 2026

                                                         HIGH COURT OF TRIPURA
                                                               AGARTALA

                                                             RSA No.19 of 2024

Shri V. Thansanga Darlong and Ors.
                                                                                           ....Appellant(s)
                                                                   Versus

Shri Lalhmangaia Darlong.
                                                                                        ....Respondent(s)

For Appellant (s) : Mr. Debalay Bhattacharya,Sr. Advocate.

For Respondent(s) :Mr. B.N.Majumder,Sr.Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

12.03.2026

Ld. Sr. Counsel Mr. B. N. Majudmer has sought for adjournment on the ground of his certain personal problem.

Considered.

List the matter on 24.03.2026.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.12 17:26:08 +05'30'

Saikat Sarma