Shri V. Thansanga Darlong And Ors vs Shri Khuma Darlong
2026 Latest Caselaw 1449 Tri

Tripura High Court

Shri V. Thansanga Darlong And Ors vs Shri Khuma Darlong on 12 March, 2026

                                                            HIGH COURT OF TRIPURA
                                                                  AGARTALA

                                                                 RSA No.18 of 2024

 Shri V. Thansanga Darlong and Ors.
                                                                                               ....Appellant(s)
                                                                       Versus

 Shri Khuma Darlong.
                                                                                            ....Respondent(s)

For Appellant (s) : Mr. Debalay Bhattacharya,Sr. Advocate.

Mr.A.Chakraborty, Advocate.

For Respondent(s) :Mr. B.N.Majumder,Sr.Advocate.

Mr. D.Saha, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

12.03.2026 Ld. Sr. Counsel Mr. B.N.Majudmer has sought for adjournment on the ground of his certain personal problem.

Considered.

List the matter on 24.03.2026.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.12 17:25:37 +05'30'

Saikat Sarma