Sri Nimai Kar vs The State Of Tripura & Ors
2026 Latest Caselaw 1421 Tri

Tripura High Court

Sri Nimai Kar vs The State Of Tripura & Ors on 11 March, 2026

                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                             WP(C) No.167 of 2024
                  Sri Nimai Kar
                                                                              ...... Petitioner(s)
                                                VERSUS
                  The State of Tripura & Ors.
                                                                             ...... Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Senior Advocate Mr. Jishan Samed, Advocate Ms. Adwitiya Chakraborty, Advocate For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

11/03/2026

Heard in-part.

List on 24.03.2026 as Part-Heard.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.03.12 18:02:55 +05'30'