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Sri Naryan Majumder vs The State Of Tripura And Ors
2026 Latest Caselaw 1419 Tri

Citation : 2026 Latest Caselaw 1419 Tri
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Naryan Majumder vs The State Of Tripura And Ors on 11 March, 2026

                                                        HIGH COURT OF TRIPURA
                                                            AGARTALA

                                                         W.P.(C) No.631 of 2025

                      Sri Naryan Majumder
                                                                                           ..... Petitioner(s)
                                                                 -Versus-
                      The State of Tripura and Ors.
                                                                                     ........Respondent(s)

                      For the Petitioner (s)                 :     Mr. M. Saha, Adv.
                      For the Respondent(s)                  :     Mr. K. De, Addl. G.A.

                                                HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                   ORDER

11.03.2026

Heard both sides.

Pleadings of the parties are complete.

The writ petition is admitted for hearing.

List this matter on 13.04.2026 for hearing.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.03.11 18:02:23 +05'30'

Sujay

 
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