Sri Pranajit Sinha Roy And Ors vs Sri Prasenjit Sinha Roy And Anr
2026 Latest Caselaw 1410 Tri

Tripura High Court

Sri Pranajit Sinha Roy And Ors vs Sri Prasenjit Sinha Roy And Anr on 11 March, 2026

                                                    HIGH COURT OF TRIPURA
                                                        AGARTALA

                                                        I.A. No.01 of 2026
                                                      in CRP No.23 of 2026

             Sri Pranajit Sinha Roy and Ors.
                                                                                    ..... Petitioner(s)
                                           -Versus-
             Sri Prasenjit Sinha Roy and Anr.
                                                                             ........Opposite Party(s)

             For the Petitioner (s)                      :    Mr. P.K. Dhar, Sr. Adv.
                                                              Mr. R. Debnath, Adv.
             For the Opposite Party(s)                   :    None

                                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                             ORDER

11.03.2026

Heard Mr. P.K. Dhar, learned senior counsel assisted by Mr. R. Debnath, learned counsel appearing for the petitioners.

Issue notice upon the respondents by registered post with A.D.

Mr. Dhar, learned senior counsel submits that the petitioners will file the requisites within 3[three] days.

List this matter on 30.03.2026.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.03.11 17:58:59 +05'30'

Sujay