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Sri Suvajit Paul vs Food Corporation Of India & 2 Ors
2026 Latest Caselaw 1407 Tri

Citation : 2026 Latest Caselaw 1407 Tri
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Suvajit Paul vs Food Corporation Of India & 2 Ors on 11 March, 2026

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                         RFA No.3 of 2024
             Sri Suvajit Paul
                                                                      ...... Appellant(s)
                                         VERSUS
             Food Corporation of India & 2 Ors.
                                                                     ...... Respondent(s)

RFA No.4 of 2024 Sri Suvajit Paul ...... Appellant(s) VERSUS Food Corporation of India ...... Respondent(s)

For Appellant(s) : Mr. Kundan Pandey, Advocate For Respondent(s) : Mr. Ratan Datta, Advocate Mr. Aditya Baidya, Advocate

Food Corporation of India ...... Appellant(s) VERSUS Sri Suvajit Paul ...... Respondent(s)

For Appellant(s) : Mr. Ratan Datta, Advocate Mr. Aditya Baidya, Advocate For Respondent(s) : Mr. Kundan Pandey, Advocate

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order

11/03/2026

Heard both the sides.

Order/Judgment is reserved.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.03.12 18:02:00 +05'30'

 
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