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Unknown vs For
2026 Latest Caselaw 1348 Tri

Citation : 2026 Latest Caselaw 1348 Tri
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 10 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                          HIGH COURT OF TRIPURA
                                                                AGARTALA

                                                                  Crl.A 35 of 2025

                 For Appellant(s)                               : Mr. Raju Datta, P.P.

                 For Respondent(s)                              : None.

                                              HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                             HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                       ORDER

10.03.2026

When the case is called, Mr. Raju Datta, learned P.P. appears for the appellant State.

It is seen from office note dated 20.02.2026 that the notice has been duly served upon the respondent. Today, when the matter is called, there is no representation on behalf of the respondent though it has been listed for final hearing.

Upon hearing the submissions made by the learned P.P. that it is a covered matter and there is an urgency to decide the case, this Court considers the same and to give one more opportunity to respondent, list the matter on 11th March, 2026 (tomorrow) for final hearing.

S. Datta Purkayastha, J. Dr. T. Amarnath Goud, J.

Sabyasachi. G.

SABYASACHI GHOSH GHOSH Date: 2026.03.10 17:30:30 +05'30'

 
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