Shri Kalyanbrata Bhattacharjee And Anr vs The State Of Tripura And Ors
2026 Latest Caselaw 1343 Tri

Tripura High Court

Shri Kalyanbrata Bhattacharjee And Anr vs The State Of Tripura And Ors on 10 March, 2026

                                                          HIGH COURT OF TRIPURA
                                                                AGARTALA

                                                            WP(C)No.696 of 2025

                                      Shri Kalyanbrata Bhattacharjee and Anr.
                                                                                              ....Petitioner(s)
                                                                   Versus

                                      The State of Tripura and Ors.
                                                                                           ....Respondent(s)

For Petitioner(s) : Mr. Ram Prasad Gope, Advocate.

For Respondent(s) : Mr. K.De, Addl.GA.

Mr. D.J.Saha, Advocate. Mr. A.Chakraborty, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

10.03.2026

Ld. Counsel of both sides have sought for time.

Considered.

3 weeks' time is granted.

Counter Affidavit be submitted within 3 weeks.

List the matter on 02.04.2026.

JUDGE

Saikat Sarma RUDRADEEP RUDRADEEP

BANERJEE

BANERJEE +05'30' Date: 2026.03.10 18:08:37